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[Cites 0, Cited by 0] [Section 59(2)] [Section 59] [Entire Act]

State of Punjab - Subsection

Section 59(2)(k) in The Punjab Co-operative Societies Act, 1961

(k)after consulting the members of the society, to dispose of the surplus, if any, remaining after paying the claims against the society, in such a manner as may be prescribed; and