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State of Jharkhand - Section

Section 165 in Bihar Education Code, 1961

165. Discipline.

- The Principal of a Government Professional College is responsible for the maintenance of discipline in accordance with the rules of the Department. The Principal must report at once to the Director all cases in which rustication or expulsion has been inflicted, The cases in which an appeal may be made by a student from an order of the Principal of a Government College are indicated in rule (7) of Article 171.(G.O. no. 308-E. P., dated the 13th February 1918.)