Himachal Pradesh High Court
Devinder Singh Siphehia vs . State Of H.P. & Others on 27 July, 2023
Author: Virender Singh
Bench: Virender Singh
Devinder Singh Siphehia Vs. State of H.P. & Others .
RSA No.171 of 2023 27.07.2023 Present: Mr. K.D. Sood, Senior Advocate with Mr. Het Ram Thakur, Advocate for the appellant.
Ms. Leena Guleria, Deputy Advocate General for respondents No.1 to 5. Ms. Salochna Rana, Advocate for respondent No.11.
Ms. Richa Sharma, Advocate for respondent No.12.
RSA No.171 of 2023.
Notice. Ms. Leena Guleria, learned Deputy Advocate General, appears and waives service of notice on behalf of respondents No.1 to 5, Ms. Salochna Rana, Advocate on behalf of respondent No.11 and Ms. Richa Sharma, Advocate on behalf of respondent No.12.
Let notices be issued to respondents No.6 to 10, and 13 to 16(b), for 14th September, 2023, on taking steps within a week, calling upon them, as to why, the appeal be not admitted for hearing.
CMP No.9309 of 2023.
Notice in the aforesaid terms. List, along with the main appeal, on the date already fixed. Reply, if any, by appearing respondents, be filed, in the meantime.
(Virender Singh) Judge July 27, 2023(ps) ::: Downloaded on - 27/07/2023 20:43:33 :::CIS