Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 61(1)] [Section 61] [Entire Act] State of Haryana - Subsection Section 61(1)(h) in The Haryana Municipal Act, 1973 (h)[ Shamlat deh] [Clause (h) inserted vide by Haryana Act No. 17 of 1999.]