Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 191D] [Entire Act] State of West Bengal - Subsection Section 191D(10) in West Bengal Co-operative Societies Rules, 2011 (10)All costs for the issue of the sale notice and for the proclamation of such sale shall be initially paid by the concerned bank or the society, as the case may be.