Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 27] [Entire Act]

State of Uttar Pradesh - Subsection

Section 27(4) in Uttar Pradesh State Universities Act, 1973

(4)There shall be a Dean of each Faculty who shall be chosen from amongst the Professors by rotation in order of seniority and shall hold office for three years :[Provided that in the case of a Medical, Engineering, Ayurvedic or Fine Arts College, the Principal of such college shall be the ex officio Dean of Medical, Engineering, Ayurvedic or Fine Arts Faculty, as the case may be :] [Substituted by U.P Act No. 29 of 1974.]Provided further that where there is more than one such college, the Deanship of each such Faculty shall rotate amongst the Principals of such colleges :[Provided also that if there is no Professor in the Faculty, the office of Dean shall be held by Readers, and if there are no Readers, then by other teachers in that Faculty, by rotation in order of seniority.] [Substituted by Uttar Pradesh Act No. 5 of 1977.]