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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 10(1)(l) in The Guardians and Wards Act, 1977 (1920 A.D.)

(l)such other particulars, if any, as may be prescribed or as the nature of the application renders it necessary to state.