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[Cites 0, Cited by 0] [Section 328] [Entire Act]

NCT Delhi - Subsection

Section 328(3) in The New Delhi Municipal Council Act, 1994

(3)Without prejudice to the foregoing provisions of this section any person by whom or at whose instance any horses, cattle or other quadruped animals or birds are so kept, abandoned or tethered, shall also be punishable under this Act.