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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Haryana - Subsection

Section 8(f) in Haryana Passenger Transport Scheme, 2003

(f)The policies regarding management of bus stands framed time to time by the State Government shall have to be observed and kept in view while passing orders as above by Station Incharge or the District Transport Officer.