Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act] State of Bihar - Subsection Section 13(1)(h) in The Sakri Canals Irrigation Rules, 1952 (h)report before the 20th October all cases in which crops have been injured by deficiency or irregularity of supply in the Kharif season;