Section 14(1)(iv) in The Gujarat Value Added Tax Act, 2003

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State of Gujarat - Subsection

Section 14(1)(iv) in The Gujarat Value Added Tax Act, 2003

(iv)[was engaged in the previous year or] [Inserted by Gujarat Act No. 9 of 2008 Section 7(a)(l)(2) w.e.f 1-4-08] engaged in the activity of the manufacture other than such activity other such activity as State Government may, by order in writing specify,

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State of Gujarat - Subsection

Section 14(1)(iv) in The Gujarat Value Added Tax Act, 2003