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NCT Delhi - Section

Section 13 in The Delhi Vidyut Board Rules, 1997

13. Controlling Officer in respect of Travelling Allowance and Medical Bills.

- The Chairman shall be the Controlling Officer in respect of-
(i)travelling allowance and medical bills of members of the Board including himself; and
(ii)fees and other allowances, if any, admissible to the members of the Consultative Council.