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[Cites 0, Cited by 0] [Section 66] [Entire Act]

State of Odisha - Subsection

Section 66(9) in The Orissa Factories Rules, 1950

(9)
(a)In every canteen-
(i)all inside walls of rooms and all ceilings and passages and staircases shall be lime-washed or colour washed at least once in each year or painted once in three years, dating from the period when last lime-washed or painted, as the case may be;
(ii)all wood work shall be varnished or painted once in three years, dating from the period when last varnished or painted ; and
(iii)all internal structural iron or steel work be varnished or painted once in three years, dating from the period when last varnished or painted ; provided that inside walls of the kitchen shall be lime washed once in every four months.
(b)Records of date on which lime-washing, colour-washing, varnishing or painting is carried out shall be maintained in the prescribed Register (Form No. 7).