Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madhya Pradesh High Court

Ajay Modi vs Narendra Kumar Chourasiya on 15 November, 2017

THE HIGH COURT OF MADHYA PRADESH SA-1002-2017 (AJAY MODI Vs NARENDRA KUMAR CHOURASIYA) 5 Jabalpur, Dated : 15-11-2017 Shri Sanjay Singh, learned counsel for the appellant.

The appeal has already been admitted for final hearing on 30/10/2017. It shows that the the appeal is wrongly listed for admission.

List the appeal for final hearing in due course. Interim order passed on earlier occasion shall remain continue till final disposal of this appeal.

(MISS VANDANA KASREKAR) JUDGE manju