Bombay High Court
Shriram City Union Finance Limited vs Ravi Rama Ugrej And 2 Ors on 18 February, 2019
JSB
Before: Aniruddha M. Chandekar
Prothonotary & Senior Master.
Date: 18th February, 2019
CALLED OUT FOR REJECTION :
1.EXAL/506/2018 ) None present for the Applicants. ARB NO. SGE 107/2010 ) ) P.C.: Applicants and/or their Advocates
34. EXAL/1239/2018 ) to remove office objections on the ARB NO. D-237/2012 ) Application and to get the same ) numbered and/or registered on or before
35. EXAL/1241/2018 ) 11.03.2019, failing Application to stand ARB NO. TH110/2017 ) rejected under 986 of O.S. Rules for non-
) compliance of office objections.
36. EXAL/1242/2018 ) ARB NO. SDD 166/2011 ) )
38. EXAL/1244/2018 ) ARB NO. TH-109/2017 ) )
39. EXAL/1245/2018 ) ARB NO. T-234/2011 ) )
40. EXAL/1246/2018 ) ARB NO. STH-117/2016 ) )
41. EXAL/1247/2018 ) ARB NO. STH-112/2017 ) )
42. EXAL/1248/2018 ) ARB NO. DD-104/2017 ) )
43. EXAL/1250/2018 ) ARB NO. SVA-194/2011 ) )
44. EXAL/1251/2018 ) ARB NO. STH-133/2016 ) )
45. EXAL/1252/2018 ) ARB NO. NER-100/2016 ) 18-02-2019 Prothonotary and Senior Master ::: Uploaded on - 26/02/2019 ::: Downloaded on - 18/03/2019 01:40:52 :::