Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 82] [Entire Act] State of Jammu-Kashmir - Subsection Section 82(i) in The Jammu and Kashmir Panchayati Raj Rules, 1996 (i)to perform such other duties as are required or imposed on him or under the Act or any other law.
