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[Cites 0, Cited by 0] [Section 47(1)] [Section 47] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 47(1)(i) in Arunachal Pradesh University of Studies Act, 2012

(i)It shall be the duty of the University or any authority or officers of the University to furnish such information or records relating to the administrative or finance and other v affairs of the university as the State Government may call for