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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Himachal Pradesh - Subsection

Section 43(a) in Atal Medical and Research University, Himachal Pradesh Act, 2017

(a)the constitution, functions and powers of the authorities of the University and such other bodies, as may be declared to be the authorities of the University, from time to time;