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[Cites 0, Cited by 6] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(2) in The Official Secrets Act, 1923

(2)Where it appears to a police officer, not being below the rank of Superintendent, that the case is one of great emergency, and that in the interests of the State immediate action is necessary, he may by a written order under his hand give to any police officer the like authority as may be given by the warrant of a Magistrate under this section.