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Custom, Excise & Service Tax Tribunal

Jsw Steel (Salav) Ltd vs Commissioner Of Central Excise, Raigad on 9 October, 2015

        

 
IN THE CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
WEST ZONAL BENCH AT MUMBAI


Appeal No.
E/86761/15
- Mum


Date of hearing:
09-10-2015
Date of decision:
09-10-2015

JSW Steel (Salav) Ltd.
Applicant  Represented by:
Shri  Rohidas Kamat, Manager


Versus

Commissioner of Central Excise, Raigad
Respondent  Represented by:

Shri Rajkumar Maji, AC (AR) CORAM Honble Shri S.S. Garg, Member (Judicial) ORDER No: ..

This appeal was fixed for admission as the amount involved in the present appeal is less than `2 lakhs.

2. The issue involved in the present appeal is of recurring nature, therefore, I admit the appeal. (Operative part pronounced in Court) (S.S. Garg) Member (Judicial) //SR 1 2 2 e86761-15-admission