Custom, Excise & Service Tax Tribunal
Jsw Steel (Salav) Ltd vs Commissioner Of Central Excise, Raigad on 9 October, 2015
IN THE CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL WEST ZONAL BENCH AT MUMBAI Appeal No. E/86761/15 - Mum Date of hearing: 09-10-2015 Date of decision: 09-10-2015 JSW Steel (Salav) Ltd. Applicant Represented by: Shri Rohidas Kamat, Manager Versus Commissioner of Central Excise, Raigad Respondent Represented by:
Shri Rajkumar Maji, AC (AR) CORAM Honble Shri S.S. Garg, Member (Judicial) ORDER No: ..
This appeal was fixed for admission as the amount involved in the present appeal is less than `2 lakhs.
2. The issue involved in the present appeal is of recurring nature, therefore, I admit the appeal. (Operative part pronounced in Court) (S.S. Garg) Member (Judicial) //SR 1 2 2 e86761-15-admission