Delhi High Court - Orders
Dtc Retired Employees Asso. (Regd.) vs Delhi Transport Corporation on 5 December, 2024
Bench: C.Hari Shankar, Anoop Kumar Mendiratta
$~59
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2494/2020
DTC RETIRED EMPLOYEES ASSO. (REGD.) .....Petitioner
Through:
versus
DELHI TRANSPORT CORPORATION .....Respondent
Through: Mrs. Avnish Ahlawat, Standing
Counsel with Mr. Nitesh Kumar Singh, Ms.
Laavanya Kaushik, Ms. Aliza Alam and Mr.
Mohnish Sehrawat, Advs.
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA
ORDER
% 05.12.2024
1. The Hon'ble Bench could not assemble today since Hon'ble Mr. Justice C. Hari Shankar is out of country from 2 December 2024 till 6 December 2024 to attend the Asia Pacific Judicial Convening on Environment and Climate Law Adjudication.
2. Renotify on 6 March 2025.
BY ORDER COURT MASTER DECEMBER 5, 2024/p Click here to check corrigendum, if any This is a digitally signed order.
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