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[Cites 0, Cited by 2] [Section 29(1)] [Section 29] [Entire Act]

State of Odisha - Subsection

Section 29(1)(f) in The Orissa Hindu Religious Endowments Act, 1951

(f)is a paid employee of the institution or has any share or interest in a contract for the supply of goods to, or the execution of any works or the performance of any service undertaken by the institution;