Section 4(1) in Andhra Pradesh School Education (Regulation of Transfers) Rules, 2005
(1)For service in the Present School/ Office/Institution located in the areas as on 1st July of the year:-(i)For service in Category IV areas: 10 (ten points per every year of service.(ii)For service in Category III areas : 5 (five) points per every year of service.(iii)For service in the Category II areas : 3 (three) points per every year of service.(iv)For service in the Category I areas : 1 (one) point per every year of service.Note. - The Habitations/Towns shall be classified into the following categories namely:-(a)Category-I: All Habitations? Towns where 20% HRA is admissible.(b)Category-II: All Habitations/ Towns where 12.5% HRA is admissible.(c)Category-III: All Habitations/ Towns where 10% HRA is admissible but having Bus/Train facilities.(d)Category-IV: All Habitations/ Towns where 10% HRA is admissible, but not having Bus/ Train facilities within a radius of 3 Kms from the school point to the bus stop/Railway station.
