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Union of India - Section

Section 23 in Atomic Energy (Radiation Protection) Rules, 2004

23. Responsibilities of worker.-

(1)Every worker shall observe the safety requirements and follow safety procedures and instructions and shall refrain from any wilful act that could be detrimental to self, co-workers, the radiation installation and public.
(2)The worker shall:-
(a)provide to the employer information about his previous occupations including radiation work, if any;
(b)make proper use of such protective equipment, radiation monitors and Personnel monitoring devices as provided; and
(c)inform the licensee and the Radiological Safety Officer, of any accident or potentially hazardous situation that may come to his notice;
(3)A female worker shall, on becoming aware that she is pregnant, notify the employer, licensee and Radiological Safety Officer in order that her working conditions may be modified, if necessary.