Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 318 in The Assam Excise Rules, 2016 318. Bar on keeping of other substance. - No retail licensee of country spirit or foreign liquor shall store or keep or permit to be stored any substance other than those licensed to sell, in the sale room of such intoxicant.
