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State of Rajasthan - Section

Section 6 in Rajasthan Registration of Births, Deaths and Marriages Act, 1958

6. Indexes to be open to inspection.

- Subject to the payment of the prescribed fees, the indexes so made shall be open to inspection during office hours by any person applying to inspect them, and copies of entries in the certified copies of the registers to which the indexes relate shall be given to all person applying for them.