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State of Uttar Pradesh - Section

Section 7 in Greater Noida Industrial Development Area Building (Third Amendment) Regulations, 2016

7. Amendment of Regulation 28.5.

- In the said regulations, in Regulation 28.5 for clause (/) the following clause shall be substituted, namely -"(i) On roads of ROW up to 12 metres 25% of prevailing residential rate revised from time to time.".