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[Cites 0, Cited by 0] [Section 25] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 25(3) in The Dadra and Nagar Haveli Panchayat Regulation, 2012

(3)Subject to rules as may be framed by the Administrator regarding discipline and control, the Panchayat Secretary shall act in all matters under the general supervision of the Sarpanch through whom he shall be responsible to the Gram Panchayat.