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State of Rajasthan - Section

Section 45 in The Rajasthan Holdings (Consolidation and Prevention of Fragmentation) Act, 1954

45.

[x x x] [Omitted by Rajasthan Act 27 of 1957.].Appendix 'A'The Rajasthan Holdings Consolidation Operations Validating Act, 1960[Received the assent of the Governor on the 17th day of September. 1960]An Act to validate certain operations for the consolidation of holdings.WHEREAS operations for the consolidation of holdings under the Rajasthan Holdings (Consolidation and Prevention of Fragmentation) Act, 1954 (Rajasthan Act 24 of 1954) were started in certain areas in Rajasthan without bringing Chapters III and IV of the said Act into force therein and it is considered necessary to validate all such operations.