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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(1)(IV) in Pandit Sundar Lal Sharma (Open) University Chhattisgarh Adhiniyam, 2004

(IV)determine the manner in which distance education in relation to the academic programmes of the University may be organised;