Section 13(1)(b) in Tamil Nadu Value Added Tax Act, 2006

[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(1)(b) in Tamil Nadu Value Added Tax Act, 2006

(b)transfer of property in goods (whether as goods or in some other form) is involved in the execution of works contract in the course of inter-State trade or commerce or in the course of import; or

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State of Tamilnadu - Subsection

Section 13(1)(b) in Tamil Nadu Value Added Tax Act, 2006