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[Cites 0, Cited by 0] [Section 157AA(1)] [Section 157AA] [Entire Act]

State of Uttar Pradesh - Subsection

Section 157AA(1)(d) in The U.P. Zamindari Abolition and Land Reforms Act, 1950

(d)a person other than a person referred to in Clauses (a), (b) and (c).