Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 3(2)] [Section 3] [Entire Act]

State of Assam - Subsection

Section 3(2)(f) in Assam Panchayat Act, 1994

(f)Omitted.