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[Cites 0, Cited by 0] [Section 345] [Entire Act]

Union of India - Subsection

Section 345(ii) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(ii)hold a 'B' Certificate in the Naval Wing of the National Cadet Corps or having passed a Deck Officer's course of not less than 2 years' duration in one of the recognised training ships, not have followed the sea for a career.