Section 2(iii) in The Standards of Weights and Measures (Packaged Commodities) Rules, 1977
(iii)[ packages containing ten or more than ten retail packages provided that the retail packages are labelled as required under the rules;] [Substituted by G.S.R. 631(E), dated 22-7-2000 (w.e.f. 22-7-2000). Earlier it was inserted by G.S.R. 594(E), dated 17-8-1999 (w.e.f. 16-11-1999).]
