Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(5)] [Section 3] [Entire Act] State of Uttar Pradesh - Subsection Section 3(5)(b) in The U.P. Electricity (Duty) Act, 1952 (b)[* * * *] [[Omitted by U.P. Act No. 11 of 1984, vide Section 2 (c), (w.e.f. 1st October, 1984). Old clause (b) runs as under:-