Supreme Court - Daily Orders
Shailam Khajanchi vs Ritesh Inani . on 18 November, 2016
Bench: Pinaki Chandra Ghose, Uday Umesh Lalit
IN THE SUPREME COURT OF INDIA
CRIMINAL ORIGINAL JURISDICTION
TRANSFER PETITION (CRL.) NO. 365 OF 2016
SHAILAM KHAJANCHI AND ANR. Petitioner(s)
VERSUS
RITESH INANI AND ORS. Respondent(s)
O R D E R
Heard learned Senior counsel/counsel appearing for the parties.
The Transfer Petition is dismissed. However, we would request the High Court to consider appointing a Senior Advocate as Amicus Curiae in the matter and decide the matter as expeditiously as possible.
No coercive steps be taken against the petitioners till the matter is decided by the High Court.
.......................... J. (PINAKI CHANDRA GHOSE) .......................... J. (UDAY UMESH LALIT) New Delhi;
November 18, 2016.
Signature Not Verified Digitally signed by R.NATARAJAN Date: 2016.11.23 17:16:32 IST Reason: ITEM NO.71 COURT NO.6 SECTION XVIA S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS
Transfer Petition(s)(Criminal) No. 365/2016 SHAILAM KHAJANCHI AND ANR. Petitioner(s) VERSUS RITESH INANI AND ORS. Respondent(s) (with appln. (s) for stay) Date : 18/11/2016 This petition was called on for hearing today. CORAM : HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE HON'BLE MR. JUSTICE UDAY UMESH LALIT For Petitioner(s) Mr. Salman Khurshid, Sr. Adv.
Mr. Ankur Sood, AOR Ms. Prachi Johri, Adv.
Mr. Uday Bedi, Adv.
Ms. Romila Mandal, Adv.
Ms. Sakshi Kotiyal, Adv.
Ms. Sanchita A., Adv.
For Respondent(s) Mr. Vikas Upadhyay, AOR Ms. Namita Mishra, Adv.
Mr. Sandeep Singh, Adv.
UPON hearing the counsel the Court made the following O R D E R Heard learned Senior counsel/counsel appearing for the parties.
The Transfer Petition is dismissed. However, we would request the High Court to consider appointing a Senior Advocate as Amicus Curiae in the matter and decide the matter as expeditiously as possible. No coercive steps be taken against the petitioners till the matter is decided by the High Court.
(R. NATARAJAN) (SNEH LATA SHARMA)
Court Master Court Master