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[Cites 0, Cited by 0] [Section 23(3)] [Section 23] [Entire Act]

State of Assam - Subsection

Section 23(3)(f) in The Air (Prevention and Control of Pollution) Assam Rules, 1991

(f)The Board may introduce the schemes of Contributory Provident Fund and other schemes for the benefit of its employees with the approval of the Government.