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State of Jharkhand - Section

Section 54 in The Bihar Primary and Middle Education Rules, 1961

54. Disposal of applications for grant-in-aid.

- No application for grant-in-aid shall be disposed of except in accordance with the plan prepared under Sub-Section (5) of Section 65-B, of the Act. In exceptional cases, however, the District Superintendent may, with the previous approval of the Director, sanction grants in anticipation of the approval of the plan.