Section 37(d) in Karnataka Co-Operative Societies Act, 1959
(d)the fees payable in respect of any document under the [Karnataka] [Adapted by the Karnataka Adaptations of Laws Order, 1973 w.e.f.01.11.1973.] Court-Fees and Suits Valuation Act, 1958 ([Karnataka Act] [Adapted by the Karnataka Adaptations of Laws Order, 1973 w.e.f.01.11.1973.] 16 of 1958) for the time being in force;
