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Union of India - Section

Section 67 in Paradip Port Rules, 1966

67. Use of vessel winches

- Masters and owners of vessels employing their own cranes or winches for the loading or unloading of goods shall be responsible for any loss or damage to goods arising from any cause whatsoever.NOTE - (1) Cranes may be fixed in positions as directed by the Stevedores.
(2)Ship's Officers shall see that the port cranes work quite clear of Ship's gear.