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[Cites 0, Cited by 2] [Section 10A(1)] [Section 10A] [Entire Act]

Union of India - Subsection

Section 10A(1)(a) in The Dentists Act, 1948

(a)no person shall establish an authority or institution for a course of study or training (including a post-graduate course of study or training) which would enable a student of such course or training to qualify himself for the grant of recognised dental qualification; or