Section 98(1)(l) in Goalpara Tenancy Act, 1929

[Cites 0, Cited by 0] [Section 98(1)] [Section 98] [Entire Act]

State of Assam - Subsection

Section 98(1)(l) in Goalpara Tenancy Act, 1929

(l)if the land is claimed rent free whether or not rent is actually paid, and, if not paid, whether or not the occupant is entitled to hold the land and without payment of rent, and, if so entitled, under what authority, and subject to what conditions, if any.

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State of Assam - Subsection

Section 98(1)(l) in Goalpara Tenancy Act, 1929