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[Cites 0, Cited by 0] [Section 76] [Entire Act]

State of Madhya Pradesh - Subsection

Section 76(i) in The M.P. Bhumi Vikas Rules, 1984

(i)Location of Septic Tanks and Sub-Surface absorption systems. - A sub-soil dispersion system shall not be within 18 metres from any source of drinking water, such as well, to mitigate the possibility of bacterial pollution of water supply. It shall also be as removed from the nearest habitable building as economically feasible but not within 2 metres thereof so that there is no damage to the structures.