Bombay High Court
Sameer S/O. Sureshchandra Tripathi vs Mr. Sanjay S/O. Gulabchand Gupta on 14 December, 2018
Author: Z.A. Haq
Bench: Z.A. Haq
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
APPELLATE SIDE CRIMINAL JURISDICTION
CR. APPLICATION U/S 482 NO. 892 OF 2018
Sameer S/o. Sureshchandra Tripathi ....Petitioner
V/S
Mr. Sanjay S/o. Gulabchand Gupta ....Respondent
Rajnish Vyas For Petitioner Charuhas B. Dharmadhikari Mayuri J. Kulkarni Gayatri B. Dharmadhikari For Respondent CORAM : Z.A. HAQ, J DATE : 14th December, 2018 P.C. :
S.0.to 19-12-18.
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