Delhi High Court - Orders
State Trading Corporation Of India Ltd vs M/S Toepfer International Asia Pte ... on 11 May, 2023
Author: Prateek Jalan
Bench: Prateek Jalan
$~17
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 121/2017 & I.A. 13345/2017
STATE TRADING CORPORATION
OF INDIA LTD. ..... Petitioner
Through: Mr. Danish Z. Khan & Mr. Ajit
Pandey, Advocates.
versus
M/S TOEPFER INTERNATIONAL
ASIA PTE LTD.(NOW ADM ASIA PACIFIC ..... Respondent
Through: Mr. Rahul Malhotra & Mr. Arpit
Dwivedi, Advocates. [M:-
9650656544]
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 11.05.2023 A passover is sought on behalf of Mr. Danish Z. Khan, learned counsel for the petitioner, which is not possible today in view of a part- heard matter listed today.
List on 03.10.2023.
PRATEEK JALAN, J MAY 11, 2023 'pv'/ Signature Not Verified Digitally Signed By:SHITU NAGPAL Signing Date:12.05.2023 12:37:48