Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 324] [Entire Act] Union of India - Subsection Section 324(3) in Constitution of India, 1950 (3)When any other Election Commissioner is so appointed the Chief Election Commissioner shall act as the Chairman of the Election Commission.
