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Bombay High Court

Suresh Nagappa Ganji vs The State Of Maharashtra, Thr. The ... on 21 April, 2022

Bench: A.A. Sayed, Abhay Ahuja

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                CONT. PETITION NO. 319 OF 2021

 Abdul Gani N. Wadwan                                   ....PETITIONER
             V/S
 The State Of Maharashtra, The The                    ....RESPONDENT

Secretary,urban Development Department WITH CONT. PETITION NO. 320 OF 2021 Suresh Nagappa Ganji ....PETITIONER V/S The State Of Maharashtra, Thr. The Secretary,....RESPONDENT Urban Development Department CORAM : HON'BLE SHRI JUSTICE A.A. SAYED & HON'BLE SHRI JUSTICE ABHAY AHUJA, JJ DATE : 21st April, 2022 P.C. :

Due to paucity of time, stand over to 28/07/2022. Interim order, if any, to continue till then.
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