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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(1)(b) in The Prasar Bharati (Broadcasting Corporation Of India) Act, 1990

(b)the Chairman of the Press Council of India established under section 4 of the Press Council Act, 1978 (37 of 1978); and