Section 21 in The M.P. (Rajya) Bhumi Vikas Nigam Adhiniyam, 1976
21. Other sources of funds.
(1)The Nigam may receive remuneration for its services, including costs of works, incurred by the Nigam under this Act and accept gift, grants, subsidies, donations or any benefactions from the State Government or from any person.(2)The State Government may also transfer to the Nigam, buildings, land, machinery or any other movable or immovable property for the use of the Nigam on such terms and conditions as the State Government may deem
